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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(2)(c) in Bihar Factories Rules, 1950

(c)"Card" means a machinery consisting of cylinders of various sizes and in certain cases flats covered with card clothing and set in relation to each other so that fibres in staple from may be-separated into individual relationship. The speed of the cylinders and their direction of relation may vary. The finished product is delivered as a silver. Cards include the revolving flat card, the roller and clearer card, etc.