Madhya Pradesh High Court
Pradeep Kumar Kushwaha vs The State Of Madhya Pradesh on 14 November, 2022
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 14 th OF NOVEMBER, 2022
WRIT PETITION No. 25822 of 2022
BETWEEN:-
1. PRADEEP KUMAR KUSHWAHA S/O SHRI JANKI
PRASAD KUSHWAHA, AGED ABOUT 29 YEARS,
OCCUPATION: GUEST FACULTY AT WELDER
TRADE GOVT. INDUSTRIAL TRAINING INSTITUTE
SIRONJ, DISTRICT VIDISHA (MADHYA PRADESH)
2. UMMED PRASAD SHARMA S/O SHRI
BANWARILAL SHARMA, AGED ABOUT 44 YEARS,
OCCUPATION: GUEST FACULTY AS FITTER TRADE
GOVT. INDUSTRIAL TRAINING INSTITUTE
SIRONJ, DISTRICT VIDISHA (MADHYA PRADESH)
3. RAJESH PRAJAPATI S/O SHRI PRABHU DAYAL,
AGED ABOUT 27 YEARS, OCCUPATION: GUEST
FACULTY AS MATH/DRAWING GOVT.
INDUSTRIAL TRAINING INSTITUTE SIRONJ,
DISTRICT VIDISHA (MADHYA PRADESH)
4. KU. SHIVANI CHOURASIYA D/O UMAKANT, AGED
ABOUT 24 YEARS, OCCUPATION: GUEST FACULTY
COMPUTER OPERATOR AND PROGRAMMING
ASSISTANT (COPA) GOVT. INDUSTRIAL TRAINING
INSTITUTE SIRONJ DISTRICT VIDISHA (MADHYA
PRADESH)
5. SHUBHAM MAHALE S/O SHRI SHANKAR
MAHALE, AGED ABOUT 23 YEARS, OCCUPATION:
GUEST FACULTY AS ELECTRICIAN GOVT.
INDUSTRIAL TRAINING INSTITUTE, SIRONJ,
DISTRICT VIDISHA (MADHYA PRADESH)
6. KRISHNA UIKEY D/O DHARAM SINGH UIKEY,
AGED ABOUT 25 YEARS, OCCUPATION: GUEST
FACULTY ELECTRONICS MECHANICS GOVT.
INDUSTRIAL TRAINING INSTITUTE SIRONJ,
Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 11/15/2022
10:41:35 AM
2
DISTRICT VIDISHA (MADHYA PRADESH)
7. KUNPAT LAL PRAJAPATI S/O SHRI TANKU
PRAJAPATI, AGED ABOUT 26 YEARS,
OCCUPATION: GUEST FACULTY MATH DRAWING
TRADE, GOVT. INDUSTRIAL TRAINING
INSTITUTE, KUSHMI DISTRICT SIDHI (MADHYA
PRADESH)
.....PETITIONERS
(BY SHRI PRABHAT KUMAR SHUKLA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
THE PRINCIPAL SECRETARY TECHNICAL
EDUCATION AND SKILL DEVELOPMENT
DEPARTMENT, VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE DIRECTOR, DIRECTORATE OF SKILL
D EVELO PM EN T, NEAR RAMPUR CHOWK,
NARMADA ROAD, JABALPUR (MADHYA
PRADESH)
3. THE JOINT DIRECTOR TECHNICAL EDUCATION
AND SKILL DEVELOPMENT, BHOPAL (MADHYA
PRADESH)
4. THE JOINT DIRECTOR, TECHNICAL EDUCATION
AND SKILL DEVELOPMENT, REGIONAL OFFICE,
REWA, DISTRICT REWA (MADHYA PRADESH)
5. THE PRINCIPAL GOVT. INDUSTRIAL TRAINING
INSTITUTE SIRONJ, DISTRICT VIDISHA (MADHYA
PRADESH)
6. THE PRINCIPAL GOVT. INDUSTRIAL TRAINING
INSTITUTE KUSHMI, DISTRICT SIDHI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI B. D. SINGH - GOVERNMENT ADVOCATE )
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
Signature Not Verified
Both the counsels submit that the subject matter involved in this petition Signed by: MONIKA CHOURASIA Signing time: 11/15/2022 10:41:35 AM 3 is covered by the order dated 26.04.2022 passed by this Court in Writ Petition No.6159 of 2022 (Pradeep Kumar Yadav and others Vs. State of M.P. and others) and other connected matters.
Hence, the writ petition is disposed off in terms of the aforesaid order dated 26.04.2022 passed by this Court in Writ Petition No.6159 of 2022.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
m/-
Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 11/15/2022
10:41:35 AM