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Madhya Pradesh High Court

Pradeep Kumar Kushwaha vs The State Of Madhya Pradesh on 14 November, 2022

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                                IN THE HIGH COURT OF MADHYA                  PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 14 th OF NOVEMBER, 2022
                                          WRIT PETITION No. 25822 of 2022

                           BETWEEN:-
                           1.   PRADEEP KUMAR KUSHWAHA S/O SHRI JANKI
                                PRASAD KUSHWAHA, AGED ABOUT 29 YEARS,
                                OCCUPATION: GUEST FACULTY AT WELDER
                                TRADE GOVT. INDUSTRIAL TRAINING INSTITUTE
                                SIRONJ, DISTRICT VIDISHA (MADHYA PRADESH)

                           2.   UMMED      PRASAD     SHARMA    S/O  SHRI
                                BANWARILAL SHARMA, AGED ABOUT 44 YEARS,
                                OCCUPATION: GUEST FACULTY AS FITTER TRADE
                                GOVT.   INDUSTRIAL TRAINING INSTITUTE
                                SIRONJ, DISTRICT VIDISHA (MADHYA PRADESH)

                           3.   RAJESH PRAJAPATI S/O SHRI PRABHU DAYAL,
                                AGED ABOUT 27 YEARS, OCCUPATION: GUEST
                                FACULTY     AS    MATH/DRAWING    GOVT.
                                INDUSTRIAL TRAINING INSTITUTE SIRONJ,
                                DISTRICT VIDISHA (MADHYA PRADESH)

                           4.   KU. SHIVANI CHOURASIYA D/O UMAKANT, AGED
                                ABOUT 24 YEARS, OCCUPATION: GUEST FACULTY
                                COMPUTER OPERATOR AND PROGRAMMING
                                ASSISTANT (COPA) GOVT. INDUSTRIAL TRAINING
                                INSTITUTE SIRONJ DISTRICT VIDISHA (MADHYA
                                PRADESH)

                           5.   SHUBHAM MAHALE S/O SHRI SHANKAR
                                MAHALE, AGED ABOUT 23 YEARS, OCCUPATION:
                                GUEST FACULTY AS ELECTRICIAN GOVT.
                                INDUSTRIAL TRAINING INSTITUTE, SIRONJ,
                                DISTRICT VIDISHA (MADHYA PRADESH)

                           6.   KRISHNA UIKEY D/O DHARAM SINGH UIKEY,
                                AGED ABOUT 25 YEARS, OCCUPATION: GUEST
                                FACULTY ELECTRONICS MECHANICS GOVT.
                                INDUSTRIAL TRAINING INSTITUTE SIRONJ,
Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 11/15/2022
10:41:35 AM
                                                        2
                                 DISTRICT VIDISHA (MADHYA PRADESH)

                           7.    KUNPAT LAL PRAJAPATI S/O SHRI TANKU
                                 PRAJAPATI,   AGED    ABOUT    26   YEARS,
                                 OCCUPATION: GUEST FACULTY MATH DRAWING
                                 TRADE,     GOVT.  INDUSTRIAL     TRAINING
                                 INSTITUTE, KUSHMI DISTRICT SIDHI (MADHYA
                                 PRADESH)

                                                                                        .....PETITIONERS
                           (BY SHRI PRABHAT KUMAR SHUKLA - ADVOCATE )

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 THE   PRINCIPAL  SECRETARY  TECHNICAL
                                 EDUCATION    AND   SKILL  DEVELOPMENT
                                 DEPARTMENT, VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE   DIRECTOR, DIRECTORATE OF SKILL
                                 D EVELO PM EN T, NEAR   RAMPUR  CHOWK,
                                 NARMADA     ROAD,    JABALPUR  (MADHYA
                                 PRADESH)

                           3.    THE JOINT DIRECTOR TECHNICAL EDUCATION
                                 AND SKILL DEVELOPMENT, BHOPAL (MADHYA
                                 PRADESH)

                           4.    THE JOINT DIRECTOR, TECHNICAL EDUCATION
                                 AND SKILL DEVELOPMENT, REGIONAL OFFICE,
                                 REWA, DISTRICT REWA (MADHYA PRADESH)

                           5.    THE PRINCIPAL GOVT. INDUSTRIAL TRAINING
                                 INSTITUTE SIRONJ, DISTRICT VIDISHA (MADHYA
                                 PRADESH)

                           6.    THE PRINCIPAL GOVT. INDUSTRIAL TRAINING
                                 INSTITUTE KUSHMI, DISTRICT SIDHI (MADHYA
                                 PRADESH)

                                                                                       .....RESPONDENTS
                           (BY SHRI B. D. SINGH - GOVERNMENT ADVOCATE )

                                 This petition coming on for admission this day, Hon'ble Shri Justice
                           Ravi Malimath, Chief Justice passed the following:
                                                              ORDER
Signature Not Verified

Both the counsels submit that the subject matter involved in this petition Signed by: MONIKA CHOURASIA Signing time: 11/15/2022 10:41:35 AM 3 is covered by the order dated 26.04.2022 passed by this Court in Writ Petition No.6159 of 2022 (Pradeep Kumar Yadav and others Vs. State of M.P. and others) and other connected matters.

Hence, the writ petition is disposed off in terms of the aforesaid order dated 26.04.2022 passed by this Court in Writ Petition No.6159 of 2022.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           m/-




Signature Not Verified
Signed by: MONIKA
CHOURASIA
Signing time: 11/15/2022
10:41:35 AM