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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(d) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(d)in the case of constructions using steel structures, complete design drawings showing sizes, sections and relative location of the various steel members, floor levels, column centres and off sets;