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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Karnataka - Subsection

Section 107(2)(a) in Karnataka Education Act, 1983

(a)No permission applied for under sub-section (1) shall be refused by the competent authority except where the grant of such permission will in its opinion, adversely affect the working of the institution.