Section 4(g) in THE CONSTITUTION (TWENTY-SEVENTH AMENDMENT) ACT, 1971
(g)Arunachal Pradesh:";(ii)in the proviso, for the words "Union territory of Goa, Daman and Diu or Pondicherry", the words "Union territory of Goa, Daman and Diu, Pondicherry or Mizoram" shall be substituted;(iii)after the proviso as so amended, the following further proviso shall be inserted, namely:-
