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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(2)(e) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(e)if the mark indicating the vote thereon is placed in such manner as to make it doubtful to which candidate the vote has been given, or