Delhi High Court - Orders
Karan vs State Nct Of Delhi on 23 November, 2020
Author: J.R. Midha
Bench: J.R. Midha, Rajnish Bhatnagar
$~1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A.352/2020
KARAN ....Appellant
Through: Mr.Kanhaiya Singhal, Ms.Pratiksha
Tripathi, Mr.Chetan Bhardwaj,
Mr.Prasana and Mr.Ajay Kumar,
Advocates
versus
STATE NCT OF DELHI .... Respondent
Through: Mr.Rahul Mehra, Standing Counsel
(Criminal) for the State with
Ms.Aashaa Tiwari, APP for the State
and Mr.Chaitanya Gosain, Advocate
Mr.Vikas Pahwa, Senior Advocate as
Amicus curiae with Mr.Sumer Singh
Boparai, Advocate
Mr.Rajshekhar Rao and Ms.Aanchal
Tikamni, Advocates for Delhi High
Court
Prof. G.S. Bajpai, NLU
+ CRL.A.353/2020
SUNNY ....Appellant
Through: Mr.Kanhaiya Singhal, Ms.Pratiksha
Tripathi, Mr.Chetan Bhardwaj,
Mr.Prasana and Mr.Ajay Kumar,
Advocates
versus
Signature Not Verified
Digitally Signed
By:RAJENDER SINGH
KARKI
Signing Date:25.11.2020
11:15:31
STATE NCT OF DELHI .... Respondent
Through: Mr.Rahul Mehra, Standing Counsel
(Criminal) for the State with
Ms.Aashaa Tiwari, APP for the State
and Mr.Chaitanya Gosain, Advocate
Mr.Vikas Pahwa, Senior Advocate as
Amicus curiae with Mr.Sumer Singh
Boparai, Advocate
Mr.Rajshekhar Rao and Ms.Aanchal
Tikamni, Advocates for Delhi High
Court
Prof. G.S. Bajpai, NLU
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
HON'BLE MR. JUSTICE BRIJESH SETHI
ORDER
% 23.11.2020
1. The hearing has been conducted through video conference.
2. Professor G.S. Bajpai, Professor of Criminology & Criminal Justice, National Law University has done extensive research work in criminal law and more particularly victimology. Prof. G.S. Bajpai is also appointed as amicus curiae to assist this Court in this matter.
3. Prof. G.S. Bajpai present before this Court through video conference submits that he would submit his research paper before this Court during the course of the day. Let the same be circulated to learned counsels for all the parties as well as learned amicus curiae who shall submit their response on the next date of hearing.
Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:25.11.2020 11:15:314. List on 24th November, 2020.
5. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
RAJNISH BHATNAGAR, J.
BRIJESH SETHI, J.
NOVEMBER 23, 2020 dk Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:25.11.2020 11:15:31