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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(1)(ii) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(ii)is a registered law graduate of any University in the territory of India shall be entitled to have his name entered in the register of law graduates maintained under this Act, for a period of five years, on payment of such fee and subject to such conditions as may be prescribed by the statutes.