Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(2)Employees of the Institute shall be entitled to the allotment of residence as laid down in Schedule IX.