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State of Maharashtra - Section

Section 15 in Dr. Babasaheb Ambedkar Technological University Act, 2014

15. Director.

(1)Every Director shall be a whole time salaried officer and shall be appointed by the Executive Council on the recommendation of the selection committee in the manner prescribed by the Statutes.
(2)No person shall hold the office of Director beyond the age of sixty five years.
(3)Every Director shall be appointed in such manner, on such emoluments and other conditions of service, and shall exercise such powers and perform such functions, as may be prescribed by the Statutes.