Punjab-Haryana High Court
Rajesh Kumar And Anr vs Jyoti And Ors on 20 April, 2018
Author: Surinder Gupta
Bench: Surinder Gupta
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IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
FAO No. 1537 of 2015 O&M)
Date of Decision : 20.04.2018
Rajesh Kumar and another ....Appellants
Versus
Smt. Jyoti and others .....Respondents
CORAM: HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Anil Rathee, Advocate
for Mr. Pawan Attri, Advocate
for appellants.
Mr. Vinod K. Kanwal, Advocate
for Mr. Ashit Malik, Advocate
for respondents no. 1 to 3.
Mr. Paul S. Saini, Advocate
for respondent no. 4.
Surinder Gupta, J.
For orders, see judgment of even date passed in FAO No. 435 of 2015 (Jyoti and others vs. Rajesh Kumar and others).
April 20, 2018 ( SURINDER GUPTA )
jk JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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