Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in The Orissa Panchayat Samiti Budget Rules, 1969 18. Wherever the sanction of any authority is required for any proposed expenditure, such sanction shall be obtained before the Samiti considers the proposal.
