Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in Preventive Detention Act, 1950 (3)It shall cease to have effect on the 31st day of December, 1969, save as respects things done or omitted to be done before that date.
