Supreme Court - Daily Orders
M/S P.G.Foils Ltd.Etc.Etc. vs Cto,Special Circle,Pali on 28 March, 2014
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ITEM NO.48 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 115-171
IN
CIVIL APPEAL NO(s). 3207-3263 OF 2012
M/S P.G.FOILS LTD.ETC.ETC. Appellant (s)
VERSUS
CTO,SPECIAL CIRCLE,PALI Respondent(s)
(With appln(s) for interim directions, exemption from filing O.T. and
office report)
Date: 28/03/2014 These Appeals were called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Appellant(s) Mr. Harish N. Salve, Sr. Adv.
Ms.Jyoti Mendiratta, Adv.
Mr. Sugam Seth, Adv.
For Respondent(s) Dr. Manish Singhvi, Adv.
Mr. Milind Kumar, Adv.
UPON hearing counsel the Court made the following
O R D E R
It has been submitted at the Bar that M/s P.G. Foils Ltd. has made the entire payment, which was payable till January 14, 2013 and, therefore, the stay granted in the main matter shall apply only to M/s P.G. Foils Ltd.
I.A. Nos. 115-171 are, accordingly, disposed of. List on 05.05.2014.
Since the entire amount has been paid by M/s P.G. Foils Ltd., no coercive action shall be taken for recovery of the amount of interest etc. against it.
|(Jayant Kumar Arora) | |(Sneh Lata Sharma) |
|Sr. P.A. | |Court Master |