Bombay High Court
Kalyani Maxion Wheels Pvt. Ltd vs The Commissioner Of Central Tax Pune Ii ... on 8 February, 2019
Bench: S.C. Dharmadhikari, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 188 OF 2018
Kalyani Maxion Wheels Pvt. Ltd. ....Petitioner
V/S
The Commissioner Of Central Tax Pune Ii ....Respondent
Commissionrate CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 8th February, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 15/02/2019.
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