Supreme Court - Daily Orders
Bishop Dr. Elia Pradeep Samuel vs The Methodist Church In India And Ors on 27 January, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.802 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2398/2016
BISHOP DR. ELIA PRADEEP SAMUEL Petitioner(s)
VERSUS
THE METHODIST CHRUCH IN INDIA AND ORS. Respondent(s)
Date : 27/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Vinay Navare,Adv.(Mentioned by)
For Ms. Abha R. Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
To be heard along with SLP(C)No.391/2016.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar * SLP(C)No.391/2016 is shown in the daily list dated 29.1.2016 before Court No.2 as Item No.13.
** Mentioning slip is attached with R/P. Signature Not Verified Digitally signed by Sarita Purohit Date: 2016.01.27 16:05:08 IST Reason: