Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Punjab - Subsection

Section 126(a) in The Punjab State Election Commission Act, 1994

(a)is made in reply to a question which he is required by the Election Commission to answer; and