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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(3) in The M.P. Jan Shiksha Adhiniyam, 2002

(3)A copy of the approved plan shall be forwarded by the Gram Sabha to Jan Shiksha Kendra and the urban local body shall forward the approved plan to the prescribed authority. The Jan Shiksha Kendra shall forward the plan to the Janpad and Zila Shiksha Kendra. The Zila Shiksha Kendra shall examine the plan and submit it to the Zila Yojana Samiti.