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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(4) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(4)Where owing to unforeseen circumstances any deviation is made in meeting the obligations cast on Government under this Act, the Minister of Finance shall make a statement before the Legislature explaining,-
(a)any deviation in meeting the obligations cast on Government under this Act;
(b)remedial measures that Government proposes to take.