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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(f) in The U.P. State Council Of Higher Education Act, 1995

(f)to formulate norms and principles or starting new Colleges and additional subjects and departments in the existing College in accordance with the guidelines issued by the State Government and the University Grants Commission;