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[Cites 0, Cited by 0] [Section 134C(1)] [Section 134C] [Entire Act]

State of West Bengal - Subsection

Section 134C(1)(b) in West Bengal Co-operative Societies Act, 2006

(b)an individual or group borrower shall have the right to become a member of a Primary Agricultural Credit Co-operative Society or Primary Co-operative Agricultural and Rural Development Bank under sub-section (1) of section 63.