Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 444 in The Maharashtra Shops and Establishments Act, 1948

444. 203 (C.Rly.)

| Allprovisions]|-| 315. [ [Inserted by G.N., I. & L.D., No. BSE 1483/CR.770/Lab-9, dated 3rd September, 1984.]| TrombayThermal Power station, construction Project, Units-5, of the TataPower Company Ltd., Bombay.| Sections