Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 22 in Securities and Exchange Board of India (Issue and Listing of Municipal Debt Securities) Regulations, 2015 22. [ Face value of municipal debt securities. [Substituted by Notification No. SEBI/LAD-NRO/GN/2019/40, dated 27.9.2019 (w.e.f. 15.7.2015).] - The face value of municipal debt securities shall be disclosed in offer document or placement memorandum in the manner as specified by the Board.]
