Section 19B(5)(a) in Patent Rules, 2003

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Union of India - Subsection

Section 19B(5)(a) in Patent Rules, 2003

(a)to pay the additional fees specified in the Fifth Schedule, indicating the amount of fees to be paid, within a period of one month from the date of such invitation; and

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Union of India - Subsection

Section 19B(5)(a) in Patent Rules, 2003