Supreme Court - Daily Orders
Parmanand Lal vs The Secretary Department Of Telecom on 13 November, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.32 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25892/2017
(Arising out of impugned final judgment and order dated 19-05-2017
in CM No. 15144/2017 passed by the High Court Of Delhi At New
Delhi)
PARMANAND LAL Petitioner(s)
VERSUS
THE SECRETARY, DEPARTMENT OF TELECOM Respondent(s)
(With Interim Relief and IA No.98056/2017-PERMISSION TO APPEAR AND
ARGUE IN PERSON)
Date : 13-11-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2017.11.14
16:47:27 IST
Reason: