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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 25 in The Standards of Weights and Measures (Enforcement) Act, 1985

25. Display of certificate of verification

.-Every certificate of verification granted under this Act shall be displayed in a conspicuous place in the premises where such weight or measure is being, or is intended or likely to be, used in any transaction or for industrial production or for protection.