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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(3) in The Assam Finance Service Rules, 1963

(3)A member appointed by promotion in a year shall be senior to a member appointed through competitive examination in the same batch.Note. - The expression "same batch" shall not be applied in any case where for any reason the promotion list is forwarded by the Commission more than 90 days after the competitive examination list.