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State of Tamilnadu - Section
Section 14 in The Legal Practitioners' Fees Rules, 1973
14.
In appeals, the fee payable under rules 12 and 13 shall be subject to the following minima:-| Minimum fee (Rs.) | ||
| (1) | In appeals to the High Court from Originaldecrees. | 100 |
| (2) | In appeals to the High Court from Appellatedecrees. | 75 |
| (3) | In all other cases on the Appellate side of theHigh Court not hereinbefore specified and not being Applicationsmentioned in Rule 21. | 50 |