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Mahnar Infratech Private Limited vs The State Of Bihar & Ors on 22 June, 2016

Author: Jyoti Saran

Bench: Jyoti Saran

          Patna High Court CWJC No.7270 of 2016 (2) dt.22-06-2016




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.7270 of 2016
                      ======================================================
                      Mahnar Infratech Private Limited
                                                                           .... .... Petitioner/s
                                                        Versus
                      The State of Bihar & Ors
                                                                          .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s          : Mr.Rajendra Narain, Sr. Adv.
                                                         Mr. Manish Sahay
                      For the Respondent/s          : Mr. Mrityunjay Kumar, AC to GP-8
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                      ORAL ORDER

2       22-06-2016

As prayed by Mr. Mrityunjay Kumar, learned Assisting Counsel to Government Pleader No.8, put up this matter on 13th of July, 2016 in the admission list of 2016 cases within top twenty cases enabling him to seek instruction and file counter affidavit.

The prayer for interim relief would be considered on the next date in case the instructions are not received.

(Jyoti Saran, J) SKPathak/-

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