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Union of India - Section

Section 2 in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

2. Application. - These rules shall apply to,-

(a)any candidate who is a citizen of India; and
(b)any other candidate who is not a citizen of India and is permitted by the Chief Examiner concerned to be examined, assessed and certified under these rules.