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State of Tamilnadu - Section

Section 12 in Grant-in-Aid Code of the Tamil Nadu Educational Department

12. Reservation of right regarding the use of books.

- The Government reserve to themselves the right to forbid or to prescribe the use of any book or books in aided schools and colleges.Managers of schools shall, as a condition of receiving grants-in-aid from public funds, be required not to use without the express sanction of the Director, any text-book which is not included in the authorised list of text books, which may, from time to time, be issued by them.