Supreme Court - Daily Orders
M/S M.R. Mittals Infratech Pvt Ltd vs State Of Uttar Pradesh on 17 December, 2020
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NO.25 Court 3 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20585/2019
(Arising out of impugned final judgment and order dated 30-05-2019
in WC No. 18812/2019 passed by the High Court Of Judicature At
Allahabad)
M/S M.R. MITTALS INFRATECH PVT LTD Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No. 129799/2019 - EXEMPTION FROM FILING O.T.)
WITH
SLP(C) No. 14733/2020 (XI)
(FOR ADMISSION and I.R. and IA No.125550/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.125042/2020-EXEMPTION FROM
FILING O.T. and IA No.125548/2020-EXEMPTION FROM FILING O.T.)
Date : 17-12-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Giriraj Subramanium, Adv.
Mr. Prateek K Chadha, AOR
Mr. Pramod Sharma, Adv.
Mr. Adit S. Pujari, Adv.
Ms. Vanshaja Shukla, AOR
Ms. Anuja Pethia, Adv.
Mr. Siddharth Singhal, Adv.
For Respondent(s) Mr. P. S. Narasimha, Sr. Adv.
Mr. Sarvesh Singh Baghel, AOR
Ms. Komal Mundhra, Adv.
Ms. Saurabh Agrawal, Adv.
Signature Not Verified
Mr. Shantanu Singh, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2020.12.17
Mr. Pai Amit, AOR
17:20:14 IST
Reason:
Ms. Komal Mundhra, Adv.
Mr. Saurabh Agarwal, Adv.
Mr. Shantanu Singh, Adv.
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Mr. Kedar Nath Tripathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 19.01.2021 for final disposal. Pleadings be completed in the meantime. Interim orders to continue in the meantime.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER