Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Dassault Systemes & Ors vs Advanced Engineering Solutions & Anr on 7 December, 2020

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~ 7
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 378/2020 & I.A.No. 8127/2020

                                DASSAULT SYSTEMES & ORS.                      ....Plaintiffs
                                        Through : Mr. Bhagwati Prasad (proxy counsel) for
                                                  Mr. Rohan Sharma, Adv.

                                                    versus

                                ADVANCED ENGINEERING SOLUTIONS & ANR. .....Defendants
                                       Through : None.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                             ORDER

% 07.12.2020 [Physical Court Hearing]

1. I am informed by Mr. Bhagwati Prasad, who appears for Mr. Rohan Sharma i.e. the counsel for the plaintiffs that Mr. Rohan Sharma is not well. Mr. Prasad seeks a short accommodation on this ground.

2. To be noted, Mr. Rohan Sharma was required to revert with instructions today qua the contents of the affidavit shared with him by Mr. Akhil Seth/defendant no.2 i.e. the proprietor of defendant no.1.

3. At request, list the matter on 09.02.2021.

RAJIV SHAKDHER, J DECEMBER 07, 2020 pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:09.12.2020 18:57:00