Karnataka High Court
Sri Holeppa S/O Sangappa Kamannavar vs Smt. Jayashree W/O Basappa Alias ... on 20 April, 2022
Author: N.S.Sanjay Gowda
Bench: N.S.Sanjay Gowda
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
DATED THIS THE 20TH DAY OF APRIL, 2022
BEFORE
THE HON'BLE MR JUSTICE N.S.SANJAY GOWDA
M.F.A. NO.100825 OF 2022 (PA)
BETWEEN:
SRI. HOLEPPA S/O SANGAPPA KAMANNAVAR,
AGE. 36 YEARS, OCC. AGRICULTURE,
R/O. NAVALAGI, TALUK. RABAKAVI-BANAHATTI,
DIST. BAGALKOT, PIN. 587311.
...PETITIONER
(BY SRI. SHIVARAJ P. MUDHOL, ADVOCATE)
AND:
1. SMT. JAYASHREE W/O BASAPPA
@ BASAVARAJ KAMMANAVAR,
AGE. 43 YEARS, OCC. AGRICULTURE
& HOUSE HOLD WORK, R/O. NAVALAGI,
TALUK RABAKAVI-BANAHATTI,
DIST. BAGALKOT, PIN 587311.
2. KUMAR. TIPPANNA S/O BASAPPA
@ BASAVARAJ KAMANNAVAR,
AGE. 21 YEARS, OCC. STUDENT,
R/O. NAVALAGI, TALUK RABAKAVI BANAHATTI,
J DIST. BAGALKOT, PIN 587311.
MAMATHA
3. KUMAR MALLAPPA @ MALLIKARJUN
Digitally signed by J S/O BASAPPA @ BASVARAJ KAMMANNAVAR,
MAMATHA
Location: Dharwad
AGE. 19 YEARS, OCC. STUDENT,
Date: 2022.04.21 R/O. NAVALAGI, TALUK RABAKAVI-BANAHATTI,
11:33:15 +0530
DIST. BAGALKOT, PIN 587311.
4. SRI. HANAMANT S/O GADIGEPPA
KAMANNAVAR @ ARAKERI,
AGE. 34 YEARS, OCC. AGRICULTURE,
R/O. NAVALAGI, TALUK RABAKAVI-BANAHATTI,
DIST. BAGALKOT, PIN 587311.
... RESPONDENTS
-2-
MFA No. 100825 of 2022
THIS MFA IS FILED U/S.299 OF THE INDIAN SUCCESSION
ACT, 1925, AGAINST THE JUDGMENT AND DECREE DATED
24.09.2021, PASSED IN P & SC NO.1/2020, ON THE FILE OF THE I-
ADDITIONAL DISTRICT AND SESSIONS JUDGE, BAGALKOT, TO SIT
AT JAMAKHANDI, ALLOWING THE PETITION FILED UNDER SECTION
372 OF INDIAN SUCCESSION ACT 1925.
THIS APPEAL COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant seeks permission of this Court to withdraw the appeal with liberty to seek revocation when probate is granted.
The appeal is dismissed as withdrawn reserving liberty to the petitioner to seek for revocation of the probate.
The Registry is directed to refund the Court fee.
Sd/-
JUDGE Vnp*