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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(e) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(e)The District Transport Officer of the concerned district or any officer authorized by him to examine the condiTions and road worthiness of the vehicles used by the institution for transportation of the students and for any other purposes.]