Delhi High Court - Orders
Huawei Technologies Co., Ltd vs Assistant Director Of Income Tax Circle ... on 29 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~76 to 81 & 62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 710/2017
HUAWEI TECHNOLOGIES CO., LTD. .....Appellant
Through: Ms. Kavita Jha, Sr. Adv. with
Mr. Himanshu Aggarwal, Adv.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION,
NEW DELHI .....Respondent
Through: Mr. Puneet Rai, SSC along with
Mr. Ashvini Kumar, Mr.
Rishabh Nangia, JSCs, Mr.
Nikhil Jain and Ms. Srishti
Sharma, Advs.
77
+ ITA 711/2017
HUAWEI TECHNOLOGIES CO., LTD. .....Appellant
Through: Ms. Kavita Jha, Sr. Adv. with
Mr. Himanshu Aggarwal, Adv.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION,
NEW DELHI .....Respondent
Through: Mr. Puneet Rai, SSC along with
Mr. Ashvini Kumar, Mr.
Rishabh Nangia, JSCs, Mr.
Nikhil Jain and Ms. Srishti
Sharma, Advs.
78
+ ITA 712/2017
HUAWEI TECHNOLOGIES CO., LTD. .....Appellant
Through: Ms. Kavita Jha, Sr. Adv. with
Mr. Himanshu Aggarwal, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:19
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION,
NEW DELHI .....Respondent
Through: Mr. Puneet Rai, SSC along with
Mr. Ashvini Kumar, Mr.
Rishabh Nangia, JSCs, Mr.
Nikhil Jain and Ms. Srishti
Sharma, Advs.
79
+ ITA 714/2017
HUAWEI TECHNOLOGIES CO., LTD. .....Appellant
Through: Ms. Kavita Jha, Sr. Adv. with
Mr. Himanshu Aggarwal, Adv.
versus
ASSISTANT DIRECTOR OF INCOME TAX CIRCLE 3(2),
INTERNATIONAL TAXATION,
NEW DELHI .....Respondent
Through: Mr. Puneet Rai, SSC along with
Mr. Ashvini Kumar, Mr.
Rishabh Nangia, JSCs, Mr.
Nikhil Jain and Ms. Srishti
Sharma, Advs.
80
+ ITA 128/2023
HUAWEI TECHNOLOGIES CO LTD .....Appellant
Through: Ms. Kavita Jha, Sr. Adv. with
Mr. Himanshu Aggarwal, Adv.
versus
ADDITIONAL DIRECTOR OF INCOME
TAX .....Respondent
Through: Mr. N. Venkataraman, ASG
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:19
with Mr. Vipul Agrawal, SSC,
Ms. Sakshi Shairwal, JSC &
Mr. Gaovaang Ranjan, Adv.
81
+ ITA 130/2023
HUAWEI TECHNOLOGIES CO LTD .....Appellant
Through: Ms. Kavita Jha, Sr. Adv. with
Mr. Himanshu Aggarwal, Adv.
versus
ADDITIONAL DIRECTOR OF INCOME
TAX .....Respondent
Through: Mr. N. Venkataraman, ASG
with Mr. Vipul Agrawal, SSC,
Ms. Sakshi Shairwal, JSC &
Mr. Gaovaang Ranjan, Adv.
62
+ ITA 158/2023
THE COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr. N. Venkataraman, ASG
with Mr. Ruchir Bhatia, SSC
and Mr. Anant Mann, JSC.
versus
A.T. KEARNEY LTD. .....Respondent
Through: Mr. Ajay Vohra, Sr. Adv. with
Ms. Ishita Farsaiya, Mr. Sparsh
Bhargava, Mr. Apoorv Shukla,
Mr. Jaidev Prasada and Ms.
Vanshika Taneja, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 29.01.2025 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:20 We are informed by Mr. Venkataraman, the learned Additional Solicitor General, that the question arising out of Section 144C of the Income Tax Act, 1961 ['Act'] and its interplay with Section 153 of the Act is presently engaging the attention of the Supreme Court and where the matter is now fixed for 04 March 2025.
Consequently, let these matters be called again on 16.04.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 29, 2025/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:11:20