Section 6(50)(e) in THE KERALA FINANCE ACT, 2020

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State of Kerala - Subsection

Section 6(50)(e) in THE KERALA FINANCE ACT, 2020

(e)in item 4,—

(i)in column (2), after the words and figure “rupees 5 lakhs”, the words and brackets “(other than electric vehicles)”, shall be added;

(ii)in column (3), for the figure and symbol “7 %”, the figure and symbol “9%”, shall be substituted;