Section 3(17) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960
(17)words and expressions "Assistant Collector","Assistant Collector Incharge of a sub-division", and "mehal", used in this Act shall have the meaning assigned to them in the U.P. Land Revenue Act, 1901, as applicable to Kumaun and Garhwal Divisions.[;and]
