Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1064 in Police Regulations, Bengal , 1943 1064. Honoraria to clerks. - The grant of honoraria to clerks is governed by Fundamental Rule 46 and Bengal Service Rules 62-64 (Part I), which apply to all servants of the Crown.
