Jammu & Kashmir High Court
Manoj Singh vs U.O.I Th. Secy. Home And Ors on 12 December, 2019
Author: Tashi Rabstan
Bench: Tashi Rabstan
S. No. 60
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 840/2013
Manoj Singh
.....Petitioner(s)
Through:- None.
V/s
U.O.I Th. Secy. Home and Ors.
....Respondent(s)
Through:- None.
CORAM :
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
No representation.
Adjourned.
List again on 19.03.2020.
(Tashi Rabstan) Judge JAMMU 12.12.2019 Renu RENU BALA 2019.12.16 12:09 I attest to the accuracy and integrity of this document