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State of Haryana - Section

Section 3 in The Haryana New Mandi Townships Building Rules, 1967

3. Extent of application of building rules - [Section 4(2)(a)].

(1)Every person intending to erect or re-erect any building shall comply with these rules and in addition shall comply with restrictions as may be stipulated in the architectural control sheets.
(2)These rules shall also apply if any change of use is proposed in the existing building.