Himachal Pradesh High Court
Nahan Gaurav Vikas Sanstha (Regd.) vs Union Of India And Others on 2 June, 2022
Bench: Sabina, Satyen Vaidya
Nahan Gaurav Vikas Sanstha (Regd.) Versus Union of India and others.
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CWPIL No.9 of 2022 02.06.2022 Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for respondent No.1.
Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No. 2 to 4 and 6 State.
Mr. Vivekanand, Advocate, for respondent No.5.
Mr. Ashok Kumar Tyagi, Advocate, for respondent No.7.
CWPIL No.9 of 2022 and CMP No. 2366 of 2022 Learned counsel for the respondents seek more time to file reply.
List again on 13.10.2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 2, 2022.
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