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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(e) in The Punjab Relief of Indebtedness Act, 1934

(e)[ a statement whether he has previously filed an application in respect of the same debt before the same or another board, and if so, with what result.] [Added by Punjab Act, 6 of 1942, section 3-A.]