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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(4) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(4)The management and administration of the Fund, shall be under the control of the State advisory board under sub-Section (3) of the Section 61 of the Act.