Section 22 in Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011
22. Repeal and savings.
(1)The Rajasthan Enterprises Single Window Enabling and Clearance Ordinance, 2010 (Ordinance No. 04 of 2010) is hereby repealed.(2)Notwithstanding such repeal, all things done, actions taken, notification issued or orders made under the said Ordinance shall be deemed to have been done, taken, issued or made under this Act.
