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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(4) in The United Provinces Borstal Act, 1938

(4)for the Government Borstal Institution, and the appointment, conditions of service, guidance, control, punishment and dismissal of superintendents and other officers employed in Borstal Institutions, and for the defining of their responsibilities, duties, disabilities and powers ;