Allahabad High Court
Smt. Anju Bhatia vs Addl. Commissiener Stamp, Bareilly ... on 22 January, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 50658 of 2009 Petitioner :- Smt. Anju Bhatia Respondent :- Addl. Commissiener Stamp, Bareilly Division & Others Petitioner Counsel :- Dinesh Pathak,Rakesh Pathak Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
Learned counsel for the petitioner states that he has received counter-affidavit on 18.1.2010. He prays for and is allowed three week's time to file rejoinder-affidavit.
List this case thereafter. Interim order if in operation shall continue till the next date of listing.
Order Date :- 22.1.2010 F.H.