Section 319(1) in Arunachal Pradesh Municipal Act, 2007
(1)The Municipality shall constitute a Municipal Streets Technical Committee with the following elected members, namely :(a)in the case of a Class "A" Municipal Council, five Councillors to be elected by the Municipal Council and(b)in the case of a Class "B" or Class "C" Municipal Council or a Nagar Panchayat, three Councillors to be elected by the Class "B" or Class "C" Municipal Council or the Nagar Panchayat as the case may be.
