Delhi High Court - Orders
Mukesh Kumar vs Edcil (India) Ltd & Ors on 10 December, 2025
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 47/2020, CM APPL. 40910/2023
MUKESH KUMAR .....Appellant
Through: Appellant (in-person)
versus
EDCIL (INDIA) LTD & ORS .....Respondents
Through: Mr. Rajesh Kumar, SPC for UOI
alongwith Mr. Yash Narain,
Advocate.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 10.12.2025
Re-notify on 03rd March 2026.
ANUP JAIRAM BHAMBHANI, J
DECEMBER 10, 2025
V.Rawat
This is a digitally signed order.
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