Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 317(1)] [Section 317] [Entire Act] State of Telangana - Subsection Section 317(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955 (a)be carried at least fifteen feet higher than any skylight or window situated within a distance of forty feet therefrom;